Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5A(2)] [Section 5A] [Entire Act]

State of Telangana - Subsection

Section 5A(2)(b) in Telangana Allopathic Private Medical Care Establishments (Registration and Regulation) Act, 2002

(b)two from the [Telangana] [Substituted by G.O.Ms.No.111, Health, Medical & Family Welfare (D1) Department, dated 29.12.2015.] Private Nursing Homes Association;