Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2]

Punjab-Haryana High Court

Union Of India Through Secretary vs Dalbir Singh And Others on 17 November, 2008

Author: Rakesh Kumar Jain

Bench: Rakesh Kumar Jain

IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH

                                          RFA No.1464 of 1996

                                          Date of Decision: 17.11.2008

Union of India through Secretary
                                                      ..Appellant.

Vs.

Dalbir Singh and others
                                                      ..Respondents.


CORAM: HON'BLE MR.JUSTICE RAKESH KUMAR JAIN


Present:     Mr.S.K.Sharma, Advocate for the appellant-UOI.

             None for the respondents.

RAKESH KUMAR JAIN, J.

For orders see separate detailed order passed in RFA No.1266 of 1996 titled as Union of India through Secretary Vs. Piara Singh.

(Rakesh Kumar Jain) 17.11.2008 Judge Meenu