Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 46(6)] [Section 46] [Entire Act] Union of India - Subsection Section 46(6)(ii) in The Special Economic Zones Rules, 2006 (ii)the Shipping Bill shall be assessed by the Authorized Officer in the same manner as is done in the case of exports under free shipping bill;