Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 12 in The Punjab State Board of Technical Education and Industrial Training Act, 1992 12. Quorum - No business shall be transacted at a meeting of the Board unless at least one-third of the total members are present.
