Madhya Pradesh High Court
M/S Concast Jawasa Road Projects Pvt. ... vs Madhya Pradesh Road Development ... on 18 April, 2016
AC No.06/2016 18/04/2016
Learned counsel for petitioner prays for short accommodation and a fix date as an outside counsel is to address this Court on admission. Prayer is accepted. Post it on 25/4/2016, as prayed for.
(Rohit Arya) Judge Arun*