Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13A] [Entire Act] State of Tamilnadu - Subsection Section 13A(ii) in Tamil Nadu Places of Public Resort Act, 1888 (ii)areas to which this Act has been, or may be, extended by a notification under section 1, sub-section [(2)(b)] so long as such notification remains in force.
