Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 21] [Section 3] [Entire Act]

NCT Delhi - Subsection

Section 3(1) in The Delhi Municipal Corporation Act, 1957

(1)With effect from such date as the Central Government may, by notification in the Official Gazette, appoint, there shall be a Corporation chargedwith the Municipal Government of Delhi, to be known as the Municipal Corporation of Delhi. [substituted by act 10 of 2022]