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State of Jammu-Kashmir - Section

Section 20 in Jammu and Kashmir State Electricity Regulatory Commission (Mini Grid Renewable Energy Generation and Supply) Regulations, 2016

20. Exit Options.

- 20.1 The Mini Grid Operator shall be allowed to exit the Mini-Grid Area after providing ninety (90) days prior intimation to the Commission, the State Nodal Agency and the concerned Distribution Licensee (if applicable).
20.2The exit options will be governed by the Agreement(s) signed by the Mini Grid Operator.Unit-VIII Duties of the Stakeholders