Section 2 in Regulations for Recognition of Higher Secondary Schools and Junior Colleges
2. Initial conditions for permission to open a new Higher Secondary School/Junior College or upgrading a High School to Higher Secondary School or opening a new stream or subject in the existing H.S. Schools/Junior Colleges.
- Application for starting a new Higher Secondary School/Junior College or starting classes in additional stream/subject(s) in an existing H.S. School/junior College shall be considered only when the initial requirements as detailed in Appendix I are fulfilled.
