Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 7(1A)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(1A)(c) in The Representation Of The People Act, 1950

(c)one seat shall be reserved for the Sanghas referred to in section 25A.