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State of Tamilnadu - Section

Section 19 in The Tamil Nadu Police (Reform) Act, 2013

19. Police Complaints Division.

- A Police Complaints Division shall be constituted with field units in such manner as may be prescribed to carry out investigations. It will work under the administrative control of an Additional Director General of Police, under the overall control of the Director General of Police. It shall consist of, apart from serving Police Officers, retired Police Officers or Vigilance or Intelligence or Crime Branch Police Officers or personnel serving or retired from other departments.Chapter - V. Miscellaneous.