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[Cites 0, Cited by 0] [Section 288(2)] [Section 288] [Entire Act]

Union of India - Subsection

Section 288(2)(i) in The Merchant Shipping Act, 1958

(i)the provision to be made for [mustering] [ See the Merchant Shipping (Muster) Rules, 1968.] the persons on board and for embarking them in the [boats or rafts] [ Substituted by Act 21 of 1966, Section 8, for " boats" (w.e.f. 28.5.1966).] (including provision for the lighting of, and the means of ingress to and egress from, different parts of the ship);