Section 24 in The West Bengal Board Of Secondary Education Act, 1963.
24. Saying of certain rights and privileges.
- Nothing in this Act shall affect any right or privilege to which any person employed. in any shop or establishment is entitled on the date of the commencement of this Act under any law for the time being in force or under any contract, customs or usage which is in force on that date, if such right or privilege is more favourable to him than any right or privilege conferred upon him by this Act or granted to him at the time of appointment.
