Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(2)(b) in Tamil Nadu Minority Schools (Recognition and Payment of Grant) Rules, 1977

(b)Every application under clause (a) shall be made net later than three months prior to the date of expiry of the period of temporary recognition: