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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Odisha - Subsection

Section 25(2) in The Orissa Printing and Stationery Service (State Service Class I and II) Rules, 1981

(2)Government may dispense with the service of an officer or revert him to his former post, as the case may be, during or at the end of the period of his probation or the extended period of his probation.