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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 13(2) in Arunachal Pradesh Forest (Removal of Timber) Regulation Act, 1983

(2)Every person transporting timber shall at any check-post or barrier referred to in sub-Section (1) and before crossing such check-post or barrier produce before the Officer in-charge of the check-post or barrier such document as may be prescribed.