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[Cites 0, Cited by 0] [Section 227] [Entire Act]

State of Odisha - Subsection

Section 227(2) in Orissa Municipal Rules, 1953

(2)Every such schools shall have an attendance register, an admission register, a Visitor's book, a record of transfer certificates received and issued and where fees are charged on account book. Each of these shall be kept in such forms as the Department may prescribe from time to time.