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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Puducherry - Subsection

Section 15(2)(b) in Puducherry School Education Act, 1987

(b)in respect of which the pay and allowances payable to any teacher or other person employed in such private school are not paid to such teacher or other person in accordance with the provisions of this Act or the rules made thereunder, or