Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 11 in Tamil Nadu Cotton Control Act, 1952 11. Congnizance of offences. - No offence punishable under this Act or any rule made thereunder shall be inquired into inquired into or tried by any Court inferior to that of a Presidency Magistrate or a Magistrate of the second class.
