Section 9(3)(a) in Petroleum and Natural Gas Regulatory Board (Determination of Natural Gas Pipeline Tariff) Regulations, 2008

[Cites 0, Cited by 0] [Section 9(3)] [Section 9] [Entire Act]

(a)the actual capital and operating costs or that normatively assessed by the Board, whichever is lower as specified under clause 4 and clause 5;

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