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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

Constitution Subarticle

Section 3(2)(c) in THE CONSTITUTION (FIFTY-NINTH AMENDMENT) ACT, 1988

(c)in article 359, for the words and figures "articles 20 and 21", at both the places where they occur, the word and figures "article 20" shall be substituted.'.