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[Cites 0, Cited by 0] [Section 289(18)] [Section 289] [Entire Act]

Union of India - Subsection

Section 289(18)(c) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(c)Unsuccessful. - Candidates who are not considered suitable shall be reverted to General Service in their existing [rank] [Substitued by S.R.O. 192, dated 10th September, 1973]; and Forms C.W. 1 destroyed, and a notation made accordingly on page 3 of the Service Certificate.