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Union of India - Section

Section 7 in Notifications under Motor Vehicles Act and Rules

7. [ Fuel tanks of motor vehicleshaving more than three wheels shall comply with the requirement laid down in IS : 12056 : 1987 :

Provided that plastic fuel tanks of motorvehicles having more than three wheels shall be in accordance withAIS-033/2001.] [Sl.Nos. 5, 7 and 18 substituted by S.O. 1228(E), dated 18.12.2001 (w.e.f. 1.1.2003).]