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[Cites 0, Cited by 0] [Section 48(7)] [Section 48] [Entire Act]

State of Tamilnadu - Subsection

Section 48(7)(i) in Tamil Nadu Pension Rules, 1978

(i)in case the Government servant is a permanent self-drawing Government servant other than a self-drawing Government servant referred to in sub-rule (1) of rule 54 to the Audit Officer concerned and