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State of Uttarakhand - Section

Section 20 in The Uttarakhand Co-operative Service Rules, 2016

20. Confirmation.

(1)A probationer shall be confirmed in his appointment at the end of the period or probation or the extented period of probation, if-
(a)he has passed the prescribed departmental examination, if any,
(b)he has successfully undergone the prescribed training, if any,
(c)his work and conduct is reported to be satisfactory,
(d)his integrity is certified, and
(e)the Appointing Authority is satisfied that he/she is otherwise fit for confirmation.
(2)Determination of Confirmation in accordance with the Uttarakhand State Government Servants Confirmation rules, 2002.