Chattisgarh High Court
Life Insurance Corporation Of India vs Smt.Shushma Peshwani 41 Fa/24/2007 ... on 10 July, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
FA No. 227 of 2005
Smt.sushma Peswani Versus Bhartiya Jeevan Bima Nigam
FA/4/2006,
10/07/2018 Shri YC Sharma, counsel for the appellant.
Shri Mukesh Sharma, counsel for the respondent.
Shri YC Sharma, learned counsel appearing for the appellant in FA No.227/05 would submit that to the best of his information dispute between the parties has already been settled. He would submit that the appellant is no longer in contact with him.
In the circumstances, let Shri Mukesh Sharma, learned counsel appearing for the appellant-LIC in FA No.4/06 obtain definite instructions and inform this Court on the next date of hearing.
List the matter on 13.7.2018 along with FA No.226/05.
It is made clear that Shri Mukesh Sharma shall obtain instructions in respect of FA No.226/05 also.
Sd/-
Judge (Prashant Kumar Mishra) Barve