Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 244 in The U.P. Zamindari Abolition and Land Reforms Act, 1950

244. Payment of land revenue on behalf of others.

- A bhumidhar [* * *] [Omitted by U.P. Act No. 8 of 1977 (w.e.f. 28.01.1977).] who has paid an amount on account of land revenue exceeding his share, may require other bhumidhars [* * *] [Omitted by U.P. Act No. 8 of 1977 (w.e.f. 28.01.1977).] to reimburse the excess amount so paid by him on their behalf.