Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 49(5)] [Section 49] [Entire Act]

Union of India - Subsection

Section 49(5)(vi) in The Prevention of Food Adulteration Rules, 1955

(vi)[ Tin and plastic containers once used shall not be re-used for packaging of edible oils and fats:] [Substituted by G.S.R. 694(E), dated 11th October, 1999 (w.e.f. 11-4-2000).]