Delhi High Court - Orders
Gurpreet Singh vs The Chairman, Ntro And Ors on 13 March, 2023
Author: V. Kameswar Rao
Bench: V. Kameswar Rao, Anoop Kumar Mendiratta
$~16
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 941/2020
GURPREET SINGH
..... Petitioner
Through: In person.
versus
THE CHAIRMAN, NTRO AND ORS.
..... Respondent
Through: Mr. Vikram Jetly, CGSC with
Ms. Shreya Jetly, Adv. for
UOI/R-1, R-3 & R-4
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
HON'BLE MR. JUSTICE ANOOP KUMAR MENDIRATTA
ORDER
% 13.03.2023
1. Gurpreet Singh appears in person and states that his counsel is busy in Supreme Court.
2. Accordingly, re-notify on July 13, 2023.
V. KAMESWAR RAO, J ANOOP KUMAR MENDIRATTA, J MARCH 13, 2023/aky Signature Not Verified Digitally Signed By:JYOTIRMOY GHOSH DASTIDAR Signing Date:18.03.2023 12:59:43