Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11(7)] [Section 11] [Entire Act] State of West Bengal - Subsection Section 11(7)(g) in The Alipurduar University Act, 2018 (g)has been convicted by a Court for any offence within the concept and meaning of the Code of Criminal Procedure, 1973; (2 of 1974.) or