Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 115] [Entire Act] Union of India - Subsection Section 115(3) in Government of India Act, 1935 (3)The provisions of this section, are in addition to and not in derogation of the provisions of any of the preceding sections of this chapter.GOI.116
