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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(9) in Rajasthan Ropeway Rules, 2000

(9)After considering the objections or suggestions, if any, which are received before the expire of the period specified in the notice published under section 9 of the Act, if the Licensing Authority is of the pinion that the License should be granted with or without modification or subject to restrictions or conditions, he shall grant the license accordingly.