Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Delhi High Court - Orders

Ms. Priyanka Nehra vs Union Of India And Anr on 30 March, 2022

Author: Yashwant Varma

Bench: Yashwant Varma

                          $~90(2020)
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    W.P.(C) 7597/2019, CM APPL. 31600/2019
                               MS. PRIYANKA NEHRA                                 ..... Petitioner
                                                  Through:     None.

                                                  versus

                               UNION OF INDIA AND ANR.                            ..... Respondents
                                             Through: None.

                               CORAM:
                               HON'BLE MR. JUSTICE YASHWANT VARMA
                                       ORDER

% 30.03.2022 Due to paucity of time, the matter could not be heard today. List on 22.11.2022.

YASHWANT VARMA, J.

MARCH 30, 2022/SU Signature Not Verified Digitally Signed By:RAJENDER SINGH KARKI Signing Date:01.04.2022 12:54:05