Delhi High Court - Orders
Ms. Priyanka Nehra vs Union Of India And Anr on 30 March, 2022
Author: Yashwant Varma
Bench: Yashwant Varma
$~90(2020)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7597/2019, CM APPL. 31600/2019
MS. PRIYANKA NEHRA ..... Petitioner
Through: None.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: None.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
ORDER
% 30.03.2022 Due to paucity of time, the matter could not be heard today. List on 22.11.2022.
YASHWANT VARMA, J.
MARCH 30, 2022/SU Signature Not Verified Digitally Signed By:RAJENDER SINGH KARKI Signing Date:01.04.2022 12:54:05