Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Rajasthan - Subsection Section 10(e) in Rajasthan Go-Seva Ayog Act, 1995 (e)is a Director or Secretary or a member or other salaried officer of any incorporated company or any cooperative society which has any share or interest in any contract or employment with, by or on behalf of the commission; or
