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State of Tamilnadu - Section

Section 33 in The Coimbatore City Municipal Corporation Service Rules, 1987

33. Consequences of resignation. - A member of the service shall if he resigns his appointment, forfeit not only the service rendered by him in the particular post held by him at the time of resignation, but all his previous services under Corporation. The re-appointment of such person to any post in the service shall be treated in the same way as first appointment to the service by direct recruitment and the rules governing such appointment shall apply and on such re-appointment, he shall not be entitled to count to any portion of his previous service for any benefit of concession admissible under any rule or order.