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[Cites 1, Cited by 10]

Himachal Pradesh High Court

Yashpal Thakur vs . State Of H.P. & Others A/W on 12 July, 2022

Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia

Yashpal Thakur vs. State of H.P. & others a/w connected matter.

.

CWP No. 4894 of 2021 a/w CWP No. 1020 of 2022.

CWP No. 4894 of 2021.

12.07.2022. Present: Mr. Onkar Jairath, Advocate, for the petitioner.

Mr. Ashok Sharma, Advocate General with Mr. Rajinder Dogra, Senior Additional Advocate General, Mr. Bhupinder Thakur, Mr. Yudhbir Singh Thakur, Deputy Advocate Generals and Mr. Rajat Chauhan, Law Officer, for the respondents-State.

Mr. Ajay Chauhan, Advocate, for respondent Nos.2 and 3.

Mr. Malay Kaushal, Advocate, for respondent No.5.

Mr. Y.P. Sood, Advocate, for respondent No.6.

CWP No. 1020 of 2022.

Mr. Ajay Sharma, Senior Advocate with Mr. Atharv Sharma, Advocate, for the petitioner.

Mr. Ashok Sharma, Advocate General with Mr. Rajinder Dogra, Senior Additional Advocate General, Mr. Bhupinder Thakur, Mr. Yudhbir Singh Thakur, Deputy Advocate Generals and Mr. Rajat Chauhan, Law Officer, for the respondents-State.

Mr. Malay Kaushal, Advocate, for respondent No.6.

Mr. Y.P. Sood, Advocate, for respondent No.7.

Mr. Vikrant Thakur, Advocate, for respondent No.8.

CWP No. 1020 of 2022.

Reply(ies) in all events be filed within four weeks.

Rejoinder(s) within next two weeks. List on 06.09.2022.

(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) July 12, 2022. Judge (krt) ::: Downloaded on - 12/07/2022 20:05:13 :::CIS