Section 1(2) in Punjab General Sales Tax (Deferment and Exemption) Rules, 1991
(2)[ They shall be deemed to have come into force on and with effect from the date of 1st day of April, 1989] [Sub-rule (1) Substituted by GSR.88/P.A.46/48/Ss.27, 10 and 30A/Amd(2)/92 dated 2.12.1992.].
