Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] State of Odisha - Subsection Section 29(1) in The Orissa Khadi and Village Industries Board Regulations, 1960 (1)Non-promotion of an employee of the Board after consideration of his case to a grade or post for promotion to which he is eligible;
