Karnataka High Court
M/S. Davanagere Smart City Limited vs M/S. Rk Infra India Pvt. Ltd on 20 March, 2025
Author: S.R.Krishna Kumar
Bench: S.R.Krishna Kumar
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NC: 2025:KHC:11851
RP No. 497 of 2024
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 20TH DAY OF MARCH, 2025
BEFORE
THE HON'BLE MR JUSTICE S.R.KRISHNA KUMAR
REVIEW PETITION NO. 497 OF 2024
BETWEEN:
M/S. DAVANAGERE SMART CITY LIMITED
PLOT NO.77, ZILLADALITHA BHAVANA
OFFICE PREMISES, KARUR INDUSTRIAL AREA,
OLD P B ROAD, DAVANAGERE-577 006.
(REPRESENTED BY ITS MANAGING
DIRECTOR SRI.VEERESHKUMAR)
...PETITIONER
(BY SRI. ATUL KRISHNA RAO ALUR.,ADVOCATE)
AND:
1. M/S. RK INFRA INDIA PVT. LTD.,
R/O. SRI. LAKSHMI NIVAS,
NEAR OM SRI SCHOOL, M.V. EXTENSION,
BENGALURU RURAL DISTRICT,
HOSKOTE TOWN-562 114.
Digitally signed by 2. STATE OF KARNATAKA
CHANDANA B M
Location: HIGH DEPARTMENT OF FINANCE,
COURT OF
KARNATAKA
2ND FLOOR, VIDHANA SOUDHA,
DR. AMBEDKAR VEEDHI,
BENGALURU-560 001.
REPRESENTED BY ITS
ADDITIONAL CHIEF SECRETARY.
3. THE CHIEF ENGINEER KARNATAKA HOUSING BOARD,
3RD FLOOR, CAUVERY BHAVAN,
BENGALURU-560 009.
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RP No. 497 of 2024
4. THE EXECUTIVE DIRECTOR KARNATAKA RESIDENTIAL
EDUCATIONAL INSTITUTIONS SOCIETY (KRIES)
6TH AND 7TH FLOOR, CUNNINGHAM ROAD,
BENGALURU-560 052.
5. THE CHIEF ENGINEER
ENGINEERING WING,
DEPARTMENT OF HEALTH AND FAMILY WELFARE,
AROGYA SOUDHA, I CROSS,
LEPROSY HOSPITAL PREMISES
MAGADI ROAD
BENGALURU-560 023.
6. THE DEPUTY COMMISSIONER
CHIKKABALLAPUR DISTRICT
DISTRICT OFFICE COMPLEX,
SHIDLAGHATTA ROAD,
CHIKKABALLAPURA-562 101.
7. THE DEPUTY COMMISSIONER
BENGALURU RURAL DISTRICT
DISTRICT OFFICE COMPLEX
BEERASANDRA VILLAGE,
KUNDANA HOBLI, DEVANAHALLI TALUK
BENGALURU - 562 110.
8. THE EXECUTIVE ENGINEER
DAVANAGERE CITY CORPORATION,
RAILWAY STATION OPPOSITE,
PB ROAD,
DAVANAGERE - 577 002.
9. THE DEPUTY COMMISSIONER
DISTRICT URBAN DEVELOPMENT CELL,
A BLOCK, GROUND FLOOR,
DEVAGIRI ROAD
HAVERI DISTRICT-581 110.
10. THE EXECUTIVE ENGINEER
PWP AND IWTD CHIKKODI DIVISION,
CHIKKODI - 591 201.
11. THE EXECUTIVE ENGINEER
PWP AND IWTD KOPPAL DIVISION,
HOSPETE ROAD, NEAR ESWAR TEMPLE,
KOPPAL - 583 231.
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RP No. 497 of 2024
12. THE DEPUTY COMMISSIONER
MYSORE DISTRICT
MYSORE-570 005.
13. THE EXECUTIVE ENGINEER
PWP AND IWTD, MANDYA DIVISION
MANDYA-571 401.
14. THE REGISTRAR
VISVESHWARAYA TECHNOLOGY UNIVERSITY,
BELGAUM-590 018.
15. THE DEPUTY COMMISSIONER
BIDAR - 585 401.
16. THE CHIEF ENGINEER
TOWN MUNICIPAL CORPORATION,
BASAVANA BAGEWADI - 586203.
VIJAYAPURA DISTRICT.
17. DEPUTY COMMISSIONER
DISTRICT URBAN DEVELOPMENT CELL,
A BLOCK, 2ND FLOOR
DISTRICT ADMIN BUILDING,
CHITTAPUR ROAD
YADAGIR - 585 202.
18. ESTATE OFFICER
UNIVERSITY OF HORTICULTURAL SCIENCE
NEAR SEEMIKERE CROSS
UDAYANAGIRI
BAGALKOT -587102.
19. EXECUTIVE ENGINEER
PUBLIC WORKS PORTS AND
INLAND WATER TRANSPORT DEPARTMENT,
DAVANAGERE DIVISION
DAVANAGERE.
...RESPONDENTS
(BY SMT. JYOTHI M.MARADI, HCGP)
THIS REVIEW PETITION UNDER ARTICLE 226 AND 227 OF
CONSTITUTION OF INDIA PRAYING TO REVIEW AND RECALL THE
ORDER DATED 6/6/2024 PASSED IN WP NO 25764/2023 IN THE
INTEREST OF JUSTICE AND EQUITY.
THIS PETITION, COMING ON FOR ORDERS, THIS DAY, ORDER
WAS MADE THEREIN AS UNDER:
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RP No. 497 of 2024
CORAM: HON'BLE MR JUSTICE S.R.KRISHNA KUMAR
ORAL ORDER
This review petition is directed against the impugned order dated 06.06.2024 passed in W.P.No.25764/2023, whereby the said petition preferred by the 1st respondent was allowed by this Court.
2. Heard learned counsel for the review petitioner and learned HCGP for the respondents perused the material on record.
3. After arguing the matter for some time, learned counsel for the review petitioner has filed a memo seeking withdrawal of the review petition with liberty to file an appropriate writ appeal challenging the final order dated 06.06.2024 passed by this Court in W.P.No.25764/2023.
4. The said memo is placed on record. Accordingly, the review petition is disposed of as withdrawn with liberty to file appropriate writ appeal. If such a writ appeal is filed within a period of four weeks from today, the review petitioner would be entitled to the benefit of Section 14 of the Limitation Act.
SD/-
(S.R.KRISHNA KUMAR) JUDGE Srl.