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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Assam - Subsection

Section 3(1)(d) in Assam Shops and Establishments Act, 1971

(d)any water transport service, or motor service, or any system of public conservancy or sanitation, any industry, business or undertaking which supply power, light or water to the public arid such other public utility companies or associations or classes thereof as the State Government may by notification, exempt From the operation of this Act ;