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Bombay Presidency - Section

Section 12 in The Bombay Rents, Hotel and Lodging House Rates Control Rules, 1948

12. Procedure for other suits and proceedings.

- In suits and proceedings other than those referred to in rules 10 and 11, the Court of Civil Judge (Junior Division or Senior Division) shall follow, as far as may be, and with the necessary modifications, the procedure prescribed for a Court of first instance by the code.