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State of Maharashtra - Section

Section 2 in The land Acquisition (Bombay Amendment) Act 1957

2. Amendment of section 11 of Act I of 1894.

- In section 11 of the Land Acquisition Act, 1894, in the proviso thereto, for the words "no such award" the words "no award allowing compensation exceeding such amount as the State Government may by general order specify" shall be substituted.