Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Andaman and Nicobar Islands - Section Section 14 in The Andaman and Nicobar Islands Port Rules, 2004 14. Use of Mooring. - No sea - going vessel shall attach to or use any mooring (fixed or Swinging) without the permission of the Deputy Conservator of Ports or the Harbour Master.
