Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 136] [Entire Act] State of Tamilnadu - Subsection Section 136(c) in Tamil Nadu State Housing Board Act, 1961 (c)admit, compromise or withdraw any claim made under this Act or any rules or regulations made thereunder; and
