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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Andhra Pradesh - Subsection

Section 8(vii) in Andhra Pradesh Private Minority (Aided/Unaided) Colleges of Education (Regulation of Admissions into B.Ed. Course through Common Entrance Test), Rules, 2005

(vii)After the last dart for receipt of the applications the District Education Officers concerned shall prepare the total list of all the applicants and shall forward the applications along with the list to the college under proper acknowledgement.