Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(9)] [Section 4] [Entire Act] Union of India - Subsection Section 4(9)(b) in The Tobacco Board Act, 1975 (b)any defect in the appointment of a person acting as a member of the Board or such committee; or