Bombay High Court
The State Of Maharashtra vs Vithal Sajan Ahire on 14 September, 2018
(1) cria568.02
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
CRIMINAL APPEAL NO. 568 OF 2002
THE STATE OF MAHARASHTRA
VERSUS
VITHAL SAJAN AHIRE
Mr.A.V. Deshmukh, APP for applicant/State.
CORAM : S.M.GAVHANE, J.
DATED : 14.09.2018 P.C. :-
1. At the request of learned APP, stand over to 05.10.2018.
[S.M.GAVHANE,J.] snk/2018/SEP18/cria568.02 ::: Uploaded on - 14/09/2018 ::: Downloaded on - 15/09/2018 02:17:53 :::