Madhya Pradesh High Court
M.P.Cancer Chikitsa Evam Sewa Samiti vs The Union Of India & Ors. on 19 September, 2022
Author: Sanjay Dwivedi
Bench: Sanjay Dwivedi
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
WP No. 1344 of 2004
(M.P.CANCER CHIKITSA EVAM SEWA SAMITI Vs THE UNION OF INDIA & ORS.)
Dated : 19-09-2022
None for the petitioner.
Shri Girish Kekre, learned Govt. Advocate for the respondents/State.
Looking to the issue involved in the case, Shri Kekre submits that matter cannot be resolved by the Mediator.
In view of the aforesaid, Registry is directed to list this matter for hearing.
(SANJAY DWIVEDI) JUDGE rao Signature Not Verified Signed by: SATYA SAI RAO Signing time: 9/20/2022 11:23:17 AM