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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(7) in Tamil Nadu Panchayats Building Rules, 1997

(7)Culverts shall be provided wherever required. The width of such culverts shall as far as possible be less than 3.6 metres and they shall be provided with parapet walls at both ends up to a height of not less than 0.5 metres from the road level.