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[Cites 0, Cited by 0] [Section 43A(4)] [Section 43A] [Entire Act]

State of Karnataka - Subsection

Section 43A(4)(a) in Visvesvaraya Technological University Act, 1994

(a)the manner in which the conditions subject to which an affiliated college, department or unit may be designated as Autonomous College or the designation of such college may be cancelled;